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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(e) in Prevention Of Collision On National Waterways Regulations, 2002

(e)A vessel of less than 10 metres in length shall not be obliged to give the abovementioned signals but shall make some other effective sound signal at intervals of not more than 2 minutes.