Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(5)] [Section 63] [Entire Act] State of Rajasthan - Subsection Section 63(5)(c) in Rajasthan Factories Rules, 1951 (c)Workers shall wear shoes without iron or steel nail or any other exposed ferrous material which is likely to cause sparks by friction;