Thiru A. Raju vs The Superintendent Of Police on 13 April, 2018

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Madras High Court

Thiru A. Raju vs The Superintendent Of Police on 13 April, 2018

Bench: P.N.Prakash

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED: 13.04.2018

C O R A M

THE HONOURABLE Mr.JUSTICE P.N.PRAKASH

Crl.O.P.No.11307 of 2018

						
Thiru A. Raju					                   ...Petitioner
Vs.

1. The Superintendent of Police,
    Office of the District
    Superintendent of Police,
    Salem Town,
    Salem District,
    Pin. 636 001.

2. The Inspector of Police,
    Gengavalli Police Station,
    Gengavalli Taluk,
    Salem District,
    Pin. 636 105. 

3. The Sub - Inspector of Police,
    Gengavalli Police Station,
    Gengavalli Taluk,
    Salem District,
    Pin. 636 105.				                            ... Respondents


	Criminal Original Petition filed under Section 482 of Cr.P.C to direct the respondents to register the complaint dated 13.06.2017 against all those offenders for having committed criminal offences under Sections 109, 120(B), 209, 419, 420, 468 and 506(ii) of I.P.C.

		   For Petitioner 		:  Mr.Thamizharasan

		   For Respondents	:  Mr.C.Raghavan,
						   Government Advocate (Crl. Side)


O R D E R

This criminal original petition has been filed to direct the respondents to register the complaint dated 13.06.2017 against all those offenders for having committed criminal offences under Sections 109, 120(B), 209, 419, 420, 468 and 506(ii) of I.P.C.

2. Heard the learned counsel appearing for the petitioner and the learned Government Advocate (Crl.Side) appearing for the respondents.

3. In view of the order passed by this Court in Sugesan Transport Pvt. Ltd., -Vs- The Assistant Commissioner of Police, J2, Adyar Police Station, Adyar, Chennai-600 020 and another [2016 (5) CTC 577 : 2016-2-LW (Crl.) 499], this petition is not maintainable.

4. Hence, this petition is closed with liberty to the petitioner to work out his remedy in the manner set out in Sugesan (supra).

13.04.2018 Index : Yes / No Speaking / Non-speaking order cla To

1. The Superintendent of Police, Office of the District Superintendent of Police, Salem Town, Salem District, Pin. 636 001.

2. The Inspector of Police, Gengavalli Police Station, Gengavalli Taluk, Salem District, Pin. 636 105.

3. The Sub - Inspector of Police, Gengavalli Police Station, Gengavalli Taluk, Salem District, Pin. 636 105.

4. The Public Prosecutor, High Court, Madras.

P.N.PRAKASH, J., cla Crl.O.P.No.11307 of 2018 13.04.2018

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