Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49B] [Entire Act] State of Madhya Pradesh - Subsection Section 49B(4) in The M.P. Co-Operative Societies Rules, 1962 (4)The Board of the concerned Apex Society shall send the name of one nominated Director to the Member Secretary of the Selection Committee 15 days before the meeting in writing.
