Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(2)(ii) in The Pandit Deendayal Petroleum University Act, 2007

(ii)place before the Board and other authorities of the University, all such information and documents as may be necessary for transaction of its business;