Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 81] [Entire Act] State of Andhra Pradesh - Subsection Section 81(3) in Andhra Pradesh Education Act, 1982 (3)The powers exercisable and the procedure to be followed by the Government acting under this section shall be the same as that of the competent authority under Section 80.
