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[Cites 0, Cited by 0] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(c) in Rules of Procedure and Conduct of Business in Lok Sabha

(c)'that the amount of the demand be reduced by Rs. 100/-' in order to ventilate a specific grievance which is within the sphere of the responsibility of the Government of India. Such a motion shall be known as 'Token Cut' and the discussion thereon shall be confined to the particular grievance specified in the motion.