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State of Madhya Pradesh - Section

Section 4 in The M.P. Ancient Monuments and Archaeological Sites and Remains Rules, 1976

4. Parts of Monuments not open.

- The Director, may by order direct that any specified part of a State-protected monument shall not be open, permanently or for a specified period, to any person other than an archaeological officer, his agent, subordinates and any other Government servant on duty at such part.