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[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Uttarakhand - Subsection

Section 1(1)(b) in Kumaun and Uttarkhand Zamindari Abolition and Land Reforms Rules, 1965

(b)They shall come into force on such date as the State Government may, by notification in the Uttar Pradesh Gazette appoint, and different dates may be appointed in respect of different areas and different provisions of the rules.