Section 27 in Haryana Municipal Business Bye-laws 1981
27. Finance sub-committee [Section 31 (f)].
- The finance sub-committee shall deal with-(a)preparation and submission of the budget estimate to the Committee in time;(b)monthly and annual accounts statements;(c)statement of grants, loans and advances;(d)imposition, assessment and settlement of objections, collection and remission of taxes, rents, and fees and settlement of objections thereto;(e)acquisition, sale and lease of Municipal properties;(f)raising of loans;(g)matters relating to schools, reading rooms, libraries, lighting and fire brigade;(h)all other matters affecting the finances of the committee.
