Section 3(2) in Universities of Agricultural Sciences Act, 2009
(2)Notwithstanding anything contained in sub-section (1) on the date of commencement of this Act, there shall be established the University of Agricultural Sciences, Raichur with the headquarters at Raichur with the territorial jurisdiction extending over the districts of Gulbarga, Bidar, Raichur, Bellary, Koppal and the University established under clause (b) of sub-section (1), shall cease to have territorial jurisdiction extending over such area.
