Kerala High Court
Present vs For Information Purpose Only on 24 March, 2021
Author: P.V.Asha
Bench: P.V.Asha
WP(C) 5922/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE SMT. JUSTICE P.V.ASHA
Wednesday,the 24th day of March 2021/3rd Chaithra, 1943
WP(C) No.5922/2021(M)
PETITIONER
For information purpose only
M/S. RDS PROJECT LTD.,
HEAD OFFICE 427, SOMDUTT CHAMBERS-II, 9,
BHIKAJI CAMA PLACE, NEW DELHI-110066,
REGIONAL OFFICE AT SHIHAB THANGAL ROAD,
PANAMPILLY NAGAR, KOCHI-682019,
REPRESENTED BY ITS ASSOCIATE DIRECTOR,
MR. AMIT VARGHESE JOSEPH, AGED 30 YEARS,
S/O. DR.JOSEPH VARGHESE.
RESPONDENTS
1. INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND RESEARCH,
(IISER), MARUTHUMALA P.O., VITHURA,
THIRUVANANTHAPURAM-695551,
REPRESENTED BY ITS REGISTRAR.
2. THE DIRECTOR,
INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND RESEARCH,
MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM-695551.
3. ENGINEER-IN-CHARGE,
INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND RESEARCH,
MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM-695551.
Writ Petition (civil) praying inter alia that in the circumstances stated in the affidavit filed
along with the WP(C) the High Court be pleased to stay all further proceedings pursuant to
Exhibit P-12 and further direct the respondents to release the payment covered by Exhibit P-7
Running Account Bill, pending disposal of this writ petition.
This petition again coming on for admission upon perusing the petition and the affidavit filed
in support of WP(C) and this Court's order dated 22.03.2021 and upon hearing the arguments
of M/S DEEPU THANKAN, LAKSHMI SREEDHAR and UMMUL FIDA, Advocates for
the petitioner and of Smt. Sumathy Dandapani, Senior Advocate along with Sri. MILLU
DANDAPANI, Advocate for R1 to R3, the court passed the following.
WP(C) 5922/2021 2/2
ORDER
Post on 29.03.2021. Interim order is extended till then. 24-03-2021 Sd/-
P.V.ASHA,JUDGE For information purpose only /true copy/ Sd/-
ASSISTANT REGISTRAR