Section 15(f) in The Bombay Secondary School Certificate Examination Act, 1948
(f)to award certificates to students passing the examination;(fa)[ to receive bequests, donations, endowments, trusts and other transfers of any property or interest therein or right thereto; [These clauses were inserted by Bombay 7 of 1951, section 2](fb)to hold property, interest or right referred to in clause (fa), and to manage or deal with the same;(fc)to award stipends, scholarships, medals, prizes and other rewards;]
