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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Madhya Pradesh - Subsection

Section 64(1) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(1)The Secretary shall, on or before the Seventh of July, each year, cause in Form XV to be prepared and laid before the Finance Committee and if there is no Finance Committee before the sub-committee (constituted for the purpose), estimate of income and expenditure of the Market Committee for the next financial year.