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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(4) in Indian Veterinary Council Rules, 1985

(4)If any candidate declared elected under sub-rule (1) refuses to act as member, then in the place of that candidate, one of the remaining unsuccessful candidate to whom the next largest number of votes have been polled, shall be deemed to have been elected and the same procedure shall be adopted as often as any vacancy is caused in this way.