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State of Telangana - Section

Section 11 in Cyberabad (Metropolitan Area) Police Act, 2004

11. Amendment of Act X of 1329 F.

- In the [Telangana District Police Act, 1329 F.] [Adapted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] in section 1, for the words "except the Hyderabad City Police Limits", the words "except the Hyderabad City Police Limits and the Cyberabad Metropolitan Area", shall be substituted.