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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Karnataka - Subsection

Section 42(2)(vii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(vii)Promotion of innovative activities, development and research in partnership with communities, Government, relevant research institutions and other development agencies including non-Governmental organizations and institutions.