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State of Assam - Section

Section 4 in Rules for the Administration of Justice and Police in the Sibsagar, Nowgong and Mikir Hills Tracts (Mikir Hills)

4.

An appeal lies from all orders of mauzadars, gaonburas and other village authorities in police matters to the Deputy Commissioner whose orders are final. But the Governor may call for the proceedings of any officer subordinate to him and modify or reverse any order should he think fit.