Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0] [Entire Act] State of Uttar Pradesh - Subsection Section 0(13) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (13)izR;sd ,sls uohuhdj.k ds le; mi;qZDr yxku esa o`f) dh tk ldsxh rFkk ,slh o`f) uohuhdj.k ls iwoZ fiNys rhu o"kksZa esa gq, vU; iV~Vksa vFkok mDr vof/k esa iV~Vsnkj dks iV~Vs ls gqbZ vk; ds vkSlr ds vk/kkj ij fu/kkZfjr dh tk,xhA
