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Bombay High Court

Chhagan Ramchandra Pondkule And Ors vs Dhanaji Dinkar Jadhav And Ors on 4 October, 2023

Bench: B.P. Colabawalla, M. M. Sathaye

                                                                    Board Sr.No.:-88

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9579 OF 2021

 Chhagan Ramchandra Pondkule And Ors         ....PETITIONER
            V/S
 Dhanaji Dinkar Jadhav And Ors             ....RESPONDENT

WITH INTERIM APPLICATION NO. 867 OF 2023 In Writ Petition 9579 OF 2021 Chhagan Ramchandra Pondkule And Ors ....PETITIONER V/S Dhanaji Dinkar Jadhav And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 870 OF 2023 In Writ Petition 9579 OF 2021 Chhagan Ramchandra Pondkule And Ors ....PETITIONER V/S Dhanaji Dinkar Jadhav And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 868 OF 2023 In Writ Petition 9579 OF 2021 Chhagan Ramchandra Pondkule And Ors ....PETITIONER Page 1/2 ::: Uploaded on - 05/10/2023 ::: Downloaded on - 06/10/2023 05:42:40 ::: V/S Dhanaji Dinkar Jadhav And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 869 OF 2023 In Writ Petition 9579 OF 2021 Chhagan Ramchandra Pondkule And Ors ....PETITIONER V/S Dhanaji Dinkar Jadhav And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 4th October, 2023 P.C. :

Due to paucity of time, stand over to 06/11/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 05/10/2023 ::: Downloaded on - 06/10/2023 05:42:40 :::