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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(6) in The M.P. Prakoshtha Swamitva Rules, 1976

(6)No owner, resident or lessee shall install wiring for electrical or telephone installation, television antennae, machines or air-conditioning units, etc., on the exterior of the.....................condominium or that protrude through the walls or the roof of that Condominium except as authorised by the Association.