Himachal Pradesh High Court
Rahul Singh vs . State Of Himachal Pradesh on 31 July, 2024
Rahul Singh Vs. State of Himachal Pradesh .
Cr.MP(M) No. 1664 of 2024 31.07.2024 Present: Mr. Ajay Kochhar, Senior Advocate with Mr. Varun Chauhan and Mr. Anubhav Chopra, Advocates for the petitioner.
Mr. Prashant Sen, Deputy Advocate General for the respondent/State.
Notice.
Mr. Prashant Deputy Advocate General accepts notice on behalf of r Sen, learned respondent/State. He prays for and is granted a day's time to obtain instructions.
No interim relief at this stage.
List on 01.08.2024, on which date State shall produce the complete record.
(Rakesh Kainthla) Judge 31st July, 2024 (Ravinder) ::: Downloaded on - 01/08/2024 03:12:16 :::CIS