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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(5)(f) in The Andhra Pradesh Value Added Tax Act, 2005

(f)[ the purchase of any goods by an agent for supply of such goods to his resident principal] [Added by Act 28 of 2008, w.e.f. 24-9-2008.]