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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(3) in Dr. Y.S.R. Horticultural University Act, 2007

(3)No suits or other legal proceedings shall lie against any officer or other employee of the university in respect of any thing which is done in good faith or intended to be done in pursuance of this Act or any Statutes made thereunder.Chapter - IV Officers of the University