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State of Jharkhand - Section

Section 3 in Bihar State Regulation of Cold Storages Act, 1992

3. Constitution of Board.

- The State Government shall, by notification, constitute a Cold Storage Advisory Board which shall consist of the following members, namely:-
(a)The Agriculture Production Commissioner, 'Bihar-Chairman.
(b)A Representative of Agriculture Marketing Advisor to the Government of 'Bihar.
(c)Director of Industries, Bihar.
(d)Registrar, Co-operative Societies, 'Bihar.
(e)Managing Director, 'Bihar State Marketing Board.
(f)Advisor, "Biscomaun".
(g)Two Representatives of Potato Growers, two members of Legislative Assembly and one owner of Cold Storage (nominated by the State Government).
(h)Director of Horticulture, Bihar-Member-Secretary.