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[Cites 0, Cited by 1] [Section 13(1)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(1)(e) in The Bihar Saw Mills (Regulation) Act, 1990

(e)unaccounted wood is stored in the saw mill or saw pit, the Licensing Officer may order confiscation of the stock of wood unlawfully stored together with whole or portion of the plants and machinery, implements and equipments which have been used in the commission of the offence.