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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(ii) in The Orissa Forest Service, Class II (Appointment by Promotion) Regulations, 1985

(ii)The records of all Forest Rangers who are to be superseded by the recommendations made in the list along with the reasons as recorded by the Departmental Committee for such supersession.