Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 15 in Tamil Nadu Prohibition of Smoking and Spitting Act, 2002

15. Delegation of power.

- The Government may, by notification, direct that any power exercisable by them under this Act, except the power to make rules under section 18, may also be exercised by such officer as may be mentioned therein subject to such conditions, if any as may be specified therein.