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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(2) in Chhattisgarh Public Distribution System (Control) Order, 2004

(2)During inspection of shop, if any irregularity found then without prejudice to any action the whole or part of amount deposited by shopkeeper as security, shall be forfeited in favour of the State.