Bombay High Court
Vodafone Idea Limited vs Commissioner Of Cgst & Excise on 5 August, 2019
Bench: M.S. Sanklecha, S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CENTRAL EXCISE APPEAL NO. 131 OF 2019
Vodafone Idea Limited ....Petitioner
V/S
Commissioner Of Cgst & Excise ....Respondent
V. Sridharan, Sr. Counsel a/w. Jas Sanghvi i/b. Sriram Sridharan for Appellants Karan Adik i/b. Maya Majumdar for Respondents CORAM : M.S. SANKLECHA & S.C. GUPTE, JJ DATE : 5th August, 2019 P.C. :
Not before the bench of which Shri. Justice M. S. Sanklecha is a member.
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