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Bombay High Court

Vodafone Idea Limited vs Commissioner Of Cgst & Excise on 5 August, 2019

Bench: M.S. Sanklecha, S.C. Gupte

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        CENTRAL EXCISE APPEAL NO. 131 OF 2019

 Vodafone Idea Limited                                    ....Petitioner
            V/S
 Commissioner Of Cgst & Excise                         ....Respondent

V. Sridharan, Sr. Counsel a/w. Jas Sanghvi i/b. Sriram Sridharan for Appellants Karan Adik i/b. Maya Majumdar for Respondents CORAM : M.S. SANKLECHA & S.C. GUPTE, JJ DATE : 5th August, 2019 P.C. :

Not before the bench of which Shri. Justice M. S. Sanklecha is a member.
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