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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 74(2)(b) in Arunachal Pradesh Urban and Country Planning Act, 2007

(b)all liabilities which are enforceable against the Local Planning Authority shall be enforceable against the State Government/ State Urban and Country Planning Board; and