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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(xiv) in Meghalaya Rural Employment Guarantee Scheme, 2006

(xiv)Technical Officer means Executive Engineer or Assistant Engineer or Junior Engineer of DRDA / Block Office or any other assistant engaged for purpose of technical supervision of works under MREGS.