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State of West Bengal - Section

Section 50 in The Darjeeling Gorkha Hill Council Act, 1988

50. Deputation of other officers. -

The Government may, in consultation with the Chief Executive Councillor, depute such other officers and experts as may be required to assist the [Council] [Word substituted by W.B. Act 3 of 1994.] on such terms and conditions as the Government may determine.