Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12C(2)] [Section 12C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12C(2)(a) in The U.P. Panchayat Raj Act, 1947

(a)a person to stand or not to stand as, or withdraw from being a candidate at any election; or