Section 2(5) in The Goa, Daman and Diu Chit Funds Act, 1973
(5)"Chit Book" means a book in which a record of all the subscribers to a chit is maintained by the foreman in respect of subscription paid by each subscriber to the chit, the prize-amount received by any subscriber and which shall contain such other particulars relating to the chit in such form as may be prescribed;
