Delhi High Court - Orders
M/S Jindal Steel And Power Limited ... vs Union Of India & Ors on 28 March, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~26 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 230/2017 CM APPL. 1051/2017
M/S JINDAL STEEL AND POWER LIMITED (JSPL) & ANR
..... Petitioner
Through: Ms.Aprajita Bhardwaj, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Dev. P.Bhardwaj, CGSC with
Ms.Arbha Bhardwaj and Mr.Sarthak
Anand, Advocates for R-1 and R-2.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 28.03.2022 No time left. List on 27th July, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 28, 2022 rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:29.03.2022 18:30:09