Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

M/S Jindal Steel And Power Limited ... vs Union Of India & Ors on 28 March, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                          $~26 (2020)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 230/2017 CM APPL. 1051/2017
                               M/S JINDAL STEEL AND POWER LIMITED (JSPL) & ANR
                                                                             ..... Petitioner
                                             Through: Ms.Aprajita Bhardwaj, Advocate

                                                   versus

                               UNION OF INDIA & ORS.                         ..... Respondents
                                             Through:       Mr.Dev. P.Bhardwaj, CGSC with
                                                            Ms.Arbha Bhardwaj and Mr.Sarthak
                                                            Anand, Advocates for R-1 and R-2.
                               CORAM:
                               HON'BLE MR. JUSTICE MANMOHAN
                               HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                       ORDER

% 28.03.2022 No time left. List on 27th July, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 28, 2022 rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:29.03.2022 18:30:09