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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(y) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(y)‗user account‘ means the account registration of a user with an intermediary or publisher andincludes profiles, accounts, pages, handles and other similar presences by means of which auser is able to access the services offered by the intermediary or publisher.