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Delhi High Court - Orders

Mother Diary Fruit & Vegetable Private ... vs Nalgonda Rangareddy District Milk ... on 10 October, 2023

                                    $~16
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    CS(COMM) 697/2017
                                         MOTHER DIARY FRUIT & VEGETABLE PRIVATE
                                         LIMITED                         ..... Plaintiff

                                                                     Through:                 Mr. Shobhit Aggarwal, Advocate

                                                                                 versus

                                            NALGONDA RANGAREDDY DISTRICT MILK
                                            PRODUCERS MUTUALLY AIDED COOPERATIVE
                                            UNION LIMITED                ..... Defendant

                                                                     Through:                 Mr. Jaspreet Singh Kapur (VC),
                                                                                              Advocate

                                            CORAM:
                                            JOINT REGISTRAR (JUDICIAL) Dr. AJAY
                                            GULATI (DHJS)
                                                          ORDER

% 10.10.2023 Ld. Counsel for the plaintiff submits that he has not called PW-1 Mr. Tomy Joseph as ld. Counsel for the defendant had informed in advance that an adjournment would be sought. Request for adjournment has not been opposed.

At request, put up for PE on 11.01.2024.

AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) OCTOBER 10, 2023/sk Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 14:10:21