Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 89 in The M.P. Reorganisation Act, 2000 89. Birendranagar-PCs. 6 and 8 to 14 in Gandai RIC in Khairagarh tahsil and Birendranagar and Sahaspur L.ohara RICs. and Kawardha RIC (excluding PCs. 28, 29, 34 and 35 and Kawardha Town) in Kawardha tehsil and the forest villages in the area.
