Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in The Insurance Regulatory And Development Authority (Registration Of Indian Insurance Companies) Regulations, 2000 19. No extension of time shall be granted by the Authority beyond 24 months from the date of grant of registration under regulation 16.
