Section 18 in The Rajasthan Revenue Courts Manual, 1956
18. Form of applications.
- Every application, petition, process, notice, order, proceedings in or relating to a suit from the institution to the final execution shall bear on the right hand top on first page-(i)the name of the court in which the suit or application was instituted:(ii)the subject matter of the suit or application:(iii)the names of the parties to the suit.
