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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(5) in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997

(5)The name, address and telephone number, if any, of suchofficial in charge of fee collection shall be displayed at suitable andconspicuous locations.