Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 28th in Andhra Pradesh Rules Under the Registration Act, 1908 28th. January, 19 ...... Signature of Registering Officer.(Impression)Signature of Q.R. with addition.(Impression)Signature of S.T. with addition.
