Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(5) in Uttar Pradesh Tax on Entry of Goods into Local Areas Act, 2007

(5)Any dealer, who makes payment of tax under provisions of this section, shall not be liable for submission of returns referred to in Section 9.