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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Orissa Reservation of Posts and Services (For Socially and Educationally Backward Classes) Act, 2008

(1)The State Government may, after previous publication, make rules to carry out all or any of the purpose of this Act.