Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Andhra Pradesh - Subsection Section 6(1) in Andhra Pradesh Control of Organised Crime Rules, 2002 (1)The Police Officer not below the rank of Superintendent of Police who is recording the confession shall record as provided in sub-rules (2) to (8) of this rule.
