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State of Uttar Pradesh - Section

Section 135 in U.P. Revenue Code (Amendment) Act, 2016

135. Amendment of Section 180.

- In Section 180 of the said Code, in Hindi version, -
(a)in sub-section (1), for the words ^^mik;ksa dk O;; the words ^^izfdz;kvksa dk O;; shall be substituted;
(b)in sub-section (3), for the words ^^mlh jhfr esa the words ^^mlh jhfr ls shall be substituted.