Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 13(c) in Arunachal Pradesh Fire and Emergency Services Act, 1991

(c)withdraws from the duties of his office without permission or without having given previous notice at least two months ;