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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Odisha - Subsection

Section 124(2)(iii) in The Orissa Development Authorities Act, 1982

(iii)fees and allowances that may be paid to the members of the Advisory Council for attending its meetings under Sub-section (5), of Section 5;