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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(2)(a) in The Food Safety And Standards Act, 2006

(a)salary, terms and conditions of service of Chairperson and Members other than ex officio Members under sub-section (2) and the manner of subscribing to an oath of office and secrecy under sub-section (3) of section 7;